ATUL SREEDHARAN, . MOHD YOUSUF WANI

31 recorded High Court judgment(s) · 2024–2025

Courts

High Court of J&K and Ladakh

Disposed Off	12
Dismised	12
Disposed Off as Withdrawn	6
DISMISSED FOR NON PROSECUTION	1

OWAIS KHALID DAR v. UNION TERRITORY THROUGH POLICE STATION SOPORE (HOME DEPARTMENT) — High Court of J&K and Ladakh (2025-03-18)
JAMEEL HUSSAIN FAROOQI AND ANR. v. CHAIRMAN BUILDING OPERATIONS CONROLLING AUTHORITY AND ORS. (SRINAGAR MUNICIPAL CORPORATION) — High Court of J&K and Ladakh (2025-03-17)
M/S NORTHERN CRAFT INDUSTRIES v. JAMMU AND KASHMIR BANK LIMITED AND ORS. — High Court of J&K and Ladakh (2024-12-20)
IMRAN AHMAD DARYAL AND ANR. v. JAMMU AND KASHMIR BANK LIMITED AND ANR. — High Court of J&K and Ladakh (2024-12-18)
IMRAN RASHID RATHER v. UNION TERRITORY OF J AND K AND ANR. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2024-12-17)
MUHAMMAD HANEEF GHANI v. SANDEEP KUJUR AND ORS. (FOREST PROTECTION FORCE) — High Court of J&K and Ladakh (2024-12-16)
GHULAM MOHI UD DIN SHEIKH v. UNION TERRITORY OF J AND K AND ORS. (SCHOOL EDUCATION) — High Court of J&K and Ladakh (2024-12-16)
MOHAMMAD SALEEM KHAN AND ANR v. JAMMU AND KASHMIR BANK LTD AND ORS — High Court of J&K and Ladakh (2024-12-13)
SUDEERSHAN KUMAR (TECHNICAL EDUCATION / SKILL DEVELOPMENT) v. FAREED AHMED GANIE — High Court of J&K and Ladakh (2024-12-13)
SANJEEV VERMA(COOMR/SECTY) v. ROMYSA TABASUM AND ORS — High Court of J&K and Ladakh (2024-12-12)