ATUL SREEDHARAN, . MOHAN LAL

21 recorded High Court judgment(s) · 2023–2023

Courts

High Court of J&K and Ladakh

Dismised	9
Disposed Off	7
DISMISSED FOR NON PROSECUTION	3
Dismissed as Infractuous	1
Disposed Off as Withdrawn	1

MOHAMMAD MAQBOOL GANAI v. UNION TERRITORY THROUGH POLICE STATION SHOPIAN (HOME DEPARTMENT) — High Court of J&K and Ladakh (2023-11-01)
GHULAM NABI BHAT v. DEERAJ GUPTA AND ORS.( PERSONAL APPERANCE (FOREPARTMENT)( Personal Appearance ) — High Court of J&K and Ladakh (2023-09-22)
CHIEF ENGINEER ELECTRIC MAINTENANCE AND RULAR ELELCTRIFICATION v. DIVISIONAL CONSUMER PROTECTION FORUM — High Court of J&K and Ladakh (2023-09-22)
AHMAD SOFI AND ANR. v. UNION TERRITORY OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2023-09-15)
MOHAMMAD AMIN BHAT v. STATE OF J AND K AND OTHERS (HOME DEPTT) — High Court of J&K and Ladakh (2023-09-14)
SHEIKH MOHAMMAD YAQOOB v. MOHAMMAD AIJAZ AND ANR. (REVENUE / STATE TAXES) — High Court of J&K and Ladakh (2023-09-13)
STATE OF J AND K AND ORS. (SCHOOL EDUCATION DEPARTMENT) v. FAYAZ AHMAD BHAT — High Court of J&K and Ladakh (2023-09-11)
FIRDOUS KAMRAN SHORA v. UNION OF INDIA AND ORS. (TELECOMMUNICATIONS) — High Court of J&K and Ladakh (2023-09-11)
STATE OF J AND K THROUGH SUPDT OF POLICE v. BASHIR AHMD WAR AND OTHERS — High Court of J&K and Ladakh (2023-09-05)
STATE OF J AND K AND OTHERS v. SHABIR AHMED DAR — High Court of J&K and Ladakh (2023-09-05)