ATUL SREEDHARAN, . JAVED IQBAL WANI

67 recorded High Court judgment(s) · 2023–2024

Courts

High Court of J&K and Ladakh

Disposed Off	30
Dismised	20
Disposed Off as Withdrawn	16
DISMISSED FOR NON PROSECUTION	1

KAMAL JEET SINGH ALIAS RINKU v. UNION TERRITORY THROUGH POLICE STATION BEERWAH (HOME DEPARTMENT) 366, 342, 376, 302, 374 — High Court of J&K and Ladakh (2024-12-20)
JAMSHEED AHMAD KHAN v. UNION TERRITORY OF J AND K AND ORS. (IRRIGATION AND FLOOD CONTROL / JAL SHAKTI) — High Court of J&K and Ladakh (2024-08-28)
ABDUL MAJID KHAN v. J AND K STATE LEGAL SERVICES AUTHORITY AND OTHERS ( — High Court of J&K and Ladakh (2024-08-28)
UNION TERITORY OF JAMMU AND KASHMIR THROUGH SECRETARY SERVICE SELECTION BOARD ch v. MUMTAZ ALI GOJJAR DADHER — High Court of J&K and Ladakh (2024-08-28)
MANZOOR AHMAD BANDAY v. UNION TERRITORY OF J AND K AND ORS. (WAQF BOARD AND WAQF PROPERTIES) — High Court of J&K and Ladakh (2024-08-28)
WASEEM AHMED MIR v. UNION TERRITORY THR (NIA /UAPA ACT)UGH SHO KREERI (HOME DEPARTMENT) — High Court of J&K and Ladakh (2024-08-12)
ZAHOOR AHMAD KASAB v. UNION TERRITORY THROUGH POLICE STATION DOORU (HOME DEPARTMENT) (NIA) — High Court of J&K and Ladakh (2024-08-12)
FEROZE AHMAD DAR v. UNION TERRITORY THROUGH POLICE STATION KRALGUND (HOME DEPARTMENT) — High Court of J&K and Ladakh (2024-08-09)
GHULAM HASSAN KHAN v. SH. MINGA SHERPA (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2024-08-09)
UNION TERRITORY OF J AND K AND ORS. (FINANCE DEPARTMENT) ok ck v. ABDUL HAMEED MIR AND ORS. (PUBLIC SERVICE COMMISSION) — High Court of J&K and Ladakh (2024-08-08)