ATUL SREEDHARAN

104 recorded High Court judgment(s) · 2023–2024

Courts

High Court of J&K and Ladakh

104

Disposed Off	63
Dismised	10
Dismissed as Withdrawn	9
Dismissed	7
Disposed Off as Withdrawn	6
DISMISSED FOR NON PROSECUTION	3
Dismissed for Non Prosecution	3
Dismissed as Infractuous	3

JAMMU AND KASHMIR COOPERATIVE HOUSING CORPORATION LTD JAMMU TH BHARAT BHUSHAN SHARMA v. M/S SHAKTI ASHOK BHILDCON LLP TH ASHOK SIDHWANI AND OTHERS — High Court of J&K and Ladakh (2024-12-03)
VIKAL CHOGGA TH. BHUSHAN SAHNI v. UT OF J AND K TH. POLICE STATION NAGROTA JAMMU — High Court of J&K and Ladakh (2024-07-12)
MOHD IMRAN v. U T OF J AND K TH SHO POLICE STATION KATRA — High Court of J&K and Ladakh (2024-07-12)
SARABJIT KAUR v. U T OF J AND K TH INCHARGE NCB JAMMU — High Court of J&K and Ladakh (2024-07-12)
GEETA DEVI v. U T OF J AND K TH SHO POLICE STATION DODA — High Court of J&K and Ladakh (2024-07-12)
AIJAZ AHMED AHANGAR TH ZAHOOR AHMED AHANGAR v. U T OF J AND K TH POLICE STATION ANTF JAMMU — High Court of J&K and Ladakh (2024-07-12)
MUFTI ASHRAF WANI AND ANOTHER v. U T OF J AND K TH SHO POLICE STATION RAMSOO RAMBAN — High Court of J&K and Ladakh (2024-07-12)
SARFRAZ AHMED v. U T OF J AND K TH SHO POLICE STATION GURSAI POONCH — High Court of J&K and Ladakh (2024-07-10)
AQUIB JAVED v. UT OF J AND K TH SHO POLICE STATION BAHU FORT JAMMU AND ANOTHER — High Court of J&K and Ladakh (2024-07-03)
PRITHPAL SINGH v. U T OF J AND K TH POLICE STATION VIJAYPUR — High Court of J&K and Ladakh (2024-07-03)