LexATUL KUMAR JAIN
675 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 675 |
Disposal nature
| ALLOWED | 299 |
| PREMPTORY | 160 |
| DISMISSED | 118 |
| DISPOSED OF | 79 |
| COMPROMISED | 6 |
| PARTLY ALLOWED | 5 |
| REMANDED | 4 |
| WITHDRAWN | 3 |
Recent judgments
- JODHA SINGH @ RANJEET SINGH v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2016-01-04)
- RAJKUMAR SHARMA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-11-06)
- UMRAO MEENA v. STATE OF RAJASTHAN THROUGH PP. — Rajasthan High Court (2015-08-22)
- SHIV LAL v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-08-07)
- SMT RAJESH DEVI v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-08-05)
- CHHOTE KHAN v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-08-05)
- SMT GAJRAJ KANWAR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-08-04)
- SMT CHANDRA LEKHA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-08-04)
- JAGANNATH MEENA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-08-04)
- HANUMAN SINGH v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-07-30)