ATTAU RAHMAN MASOODI,VIKRAM D CHAUHAN

194 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

194

Disposed off/Decided on merits	103
Dismiss other than merit(DD/Non Prosec./Abated)	51
Dismissed on merits	35
Allowed/Partly Allowed on merits	4
Decided in terms of compromise	1

MAYA DEVI v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-09-06)
STATE OF U.P. THROUGH ADDITIONAL CHIEF SECRETARY, PANCHAYATI RAJ AND 4 OTHERS v. KUSUM LATA YADAV — Allahabad High Court (2023-02-28)
UNION OF INDIA AND 4 OTHERS v. SURAJ CHAUDHARY AND ANOTHER — Allahabad High Court (2022-05-31)
SMT. KAILASHI DEVI AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-05-31)
DHANRAJ BIND v. State of U.P. AND 11 OTHERS — Allahabad High Court (2022-05-31)
SANGEETA GOND v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-05-31)
FARANA KHATOON AND ANOTHER v. State of U.P. AND 7 OTHERS — Allahabad High Court (2022-05-31)
NAHAR SINGH AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-05-31)
BABU KHAN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-05-31)
CHANDRAKALI DEVI SRIVASTAVA v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2022-05-31)