ATTAU RAHMAN MASOODI,SUBHASH VIDYARTHI

948 recorded High Court judgment(s) · 2022–2025

Courts

Allahabad High Court

948

Dismissed on merits/Rejected	292
Disposed off/Decided on merits	270
Allowed/Partly Allowed on merits/Granted	209
DISMISSED AS WITHDRAWN	135
DISMISSED AS NOT PRESSED	14
Consigned to Record	14
Dismiss other than merit(DD/Non Prosec./Abated)	8
DISMISSED AS INFRUCTUOUS	6

PRATYUSH RAWAT and OTHERS v. U.O.I. THRU. SECY. MINISTRY OF WOMAN and CHILD and OTHERS — Allahabad High Court (2025-08-01)
SHIPRA DEVI v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF WOMEN AND CHILD DEVELOPEMENT LKO AND 3 OTHERS — Allahabad High Court (2025-08-01)
RAM PRAVESH NISHAD v. STATE OF U.P. THRU. PRIN. SECY. URBAN DEVELOPMENT LKO. U.P. AND 4 OTHERS — Allahabad High Court (2025-07-28)
M/S ANIL ENT UDYOG LUCKNOW THRU PROPRIETOR SUSHIL KUMAR CHANDANI v. STATE OF U.P. THRU ADDL. CHIEF SECY. ENVIRONMENT FORESTS AND CLIMATE CHANGE LUCKNOW AND ORS. — Allahabad High Court (2025-07-28)
SUNIL KUMAR v. STATE OF U.P. THRU. PRIN. SECY. REVENUE LKO. AND 4 OTHERS — Allahabad High Court (2025-07-28)
Sadhna Dubey v. SRI ABHISHEK SINGH III CIVIL JUDGE JR. DIVISION TANDA/ JM AMBEDKARNAGAR U.P. — Allahabad High Court (2025-07-28)
PROVINCIAL MEDICAL SERVICE RETIRED WELFARE ASSOCIATION THRU. GENERAL SECY. DR. RAJENDRA KUMAR SAINI v. STATE OF U.P. THRU. ADDL. CHIEF SECY. MEDICAL AND HEALTH DEPTT. LKO. AND ANOTHER — Allahabad High Court (2025-07-28)
ANIL KUMAR VERMA v. STATE OF U.P. THRU. PRIN. SECY. P.W.D. LKO. AND 4 OTHERS — Allahabad High Court (2025-07-28)
SHRI NATH v. STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. PANCHAYATI RAJ LKO. AND 4 OTHERS — Allahabad High Court (2025-07-28)
PREMLATA AND 3 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 4 OTHERS — Allahabad High Court (2025-07-28)