ATTAU RAHMAN MASOODI,SHREE PRAKASH SINGH

207 recorded High Court judgment(s) · 2025–2025

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Courts

Allahabad High Court

207

Disposal nature

Disposed off/Decided on merits	67
Allowed/Partly Allowed on merits/Granted	57
Dismissed on merits/Rejected	50
DISMISSED AS WITHDRAWN	26
DISMISSED AS NOT PRESSED	3
Dismiss other than merit(DD/Non Prosec./Abated)	2
DISMISSED AS INFRUCTUOUS	2

Recent judgments

M/S CALICO TRENDS (UNIT - 2) UPSIDC UNNAO THRU AUTHORIZED REPRESENTATIVE JAMSHED AHMAD v. STATE OF U.P. THRU ADDL. CHIEF SECY. ENVIRONMENT FORESTS AND CLIMATE CHANGE LKO AND ORS. — Allahabad High Court (2025-08-01)
M/S JAIN PROCESSORS (ERSTWHILE GULSHAN RAI JAIN) THRU PARTNER ANSHUL KUMAR JAIN v. STATE OF U.P. THRU PRIN.SECY. FORESTS, ENVIRONMENT AND CLIMATE CHANGE LKO AND ORS. — Allahabad High Court (2025-07-31)
Katyayni Natural Resources Limited THRU. AUTHORIZED SIGNATORY DHANANJAY KUMAR v. State of Uttar Pradesh through Special Secretary, Department of Geology and Mining and others — Allahabad High Court (2025-07-31)
INDIAN COUNCIL OF AGRICULTURE RESEARCH THRU. ITS DIRECTOR GENERAL NEW DELHI AND ANOTHER v. VINAY KUMAR AND 37 OTHERS — Allahabad High Court (2025-07-31)
MRS. PREMLATA BAJAJ v. UNION OF INDIA THRU. THE SECY. MINISTRY OF DEFENCE NEW DELHI AND ANOTHER — Allahabad High Court (2025-07-31)
Kamlesh Chaurasiya v. State of U.P. through Additional Chief Secretary, Department of Geology and Mines, and 3 Others — Allahabad High Court (2025-07-31)
Sudheer @ Anuj Sharma v. State of U.P. through Additional Chief Secretary, Department of Geology and Mines, and 3 Others — Allahabad High Court (2025-07-31)
M/S COLOUR and STYLE PVT. LTD. THRU. VIRENDRA SINGH NEGI v. STATE OF U.P. THRU. PRIN. SECY. FOREST and ENVIRONMENT and ORS. — Allahabad High Court (2025-07-31)
Brij Kishor Dwivedi @ Braj Kishor Dwivedi v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF GEOLOGY AND MINES, LUCKNOW AND 3 OTHERS — Allahabad High Court (2025-07-31)
M/S AMKO EXPORTS THRU. AUTHORIZED SIGNATORY v. State of U.P. THRU. PRINCIPAL SECRETARY, ENVIRONMENT DEPTT. AND 3 others — Allahabad High Court (2025-07-31)