ATTAU RAHMAN MASOODI,RAJEEV SINGH

47 recorded High Court judgment(s) · 2023–2025

Courts

Allahabad High Court

Dismissed on merits/Rejected	20
Disposed off/Decided on merits	12
Consigned to Record	5
Allowed/Partly Allowed on merits/Granted	4
DISMISSED AS WITHDRAWN	4
DISMISSED AS NOT PRESSED	1
Dismiss other than merit(DD/Non Prosec./Abated)	1

BAL KRISHNA YADAV v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. PANCHAYATI RAJ LKO. AND 5 OTHERS — Allahabad High Court (2025-07-03)
STATE OF U.P. THRU. ADDL. CHIEF SECY. STATE TAX ANUBHAG 1 LKO. v. SANTOSH KUMAR — Allahabad High Court (2025-05-30)
SHAHID ALI KHAN v. STATE OF U.P.THRU.PRIN.SECY.IRRIGATION and WATER RESOURCESandANR — Allahabad High Court (2025-05-30)
SHAHID ALI KHAN v. STATE OF U.P.THRU PRIN.SECY. IRRIGTION andWATER RESOURCE andANR. — Allahabad High Court (2025-05-30)
SHAHID ALI KHAN v. STATE OF U.P.THRU.PRIN.SECY.IRRIGATION and WATER RESOURCESandANR — Allahabad High Court (2025-05-30)
SUNITA NISHAD AND ANOTHER v. DEBT RECOVERY APPELLATE TRIBUNAL ALLAHABAD THRU. REGISTRAR AND 3 OTHERS — Allahabad High Court (2025-05-07)
INSPECTOR, CIVIL POLICE, SUNIL DUTT v. U.P. PUBLIC SERVICE TRIBUNAL LKO. AND OTHERS — Allahabad High Court (2025-05-06)
S. VIGNESH SHISHIR v. SRI RAHUL GANDHI AND 13 OTHERS — Allahabad High Court (2025-05-05)
STATE OF U.P.THRU.ADDL.CHIEF SECY. DEPTT. STATE TAX PREVIOUSLY TAX AND REGISTRATION LKO AND ANOTHER v. SURENDRA KUMAR — Allahabad High Court (2025-05-05)
ADARSH PANDEY v. STATE OF U.P. THRU. PRIN. SECY. FOOD AND CIVIL SUPPLIES DEPTT. LKO. AND 7 OTHERS — Allahabad High Court (2025-05-05)