ATTAU RAHMAN MASOODI,OM PRAKASH SHUKLA

3,005 recorded High Court judgment(s) · 2022–2025

Courts

Allahabad High Court

3005

Disposed off/Decided on merits	1575
Dismissed on merits/Rejected	526
DISMISSED AS INFRUCTUOUS	375
DISMISSED AS WITHDRAWN	296
Dismiss other than merit(DD/Non Prosec./Abated)	110
Allowed/Partly Allowed on merits/Granted	105
DISMISSED AS NOT PRESSED	14
Consigned to Record	4

M/S ASSOCIATED COMMERCE THRU. ITS AUTHORISED REPRESENTATIVE MR. SANDEEP PANDEY v. U.O.I. THRU. THE SECY. MINISTRY OF FINANCE,DEPTT. OF REVENUE LKO.AND 2 OTHERS — Allahabad High Court (2025-04-28)
SAURABH SAHU AND 2 OTHERS v. THE STATE OF U.P. THRU. ITS PRIN. SECY. (REVENUE DEPTT.) AND 4 OTHERS — Allahabad High Court (2025-04-28)
KRISHNA DEV TEWARI ALIAS SANJAY TEWARI v. DISTRICT MAGISTRATE, UNNAO AND OTHERS — Allahabad High Court (2025-04-28)
M/S HEAVY WIRES THRU. PROPRIETOR AMIT VERMA, AYODHYA v. STATE OF U.P. THRU. COLLECTOR/DISTRICT MAGISTRATE, FAIZABAD AND OTHERS — Allahabad High Court (2025-04-28)
M/S MUSKAN TRADING COMPANY, AMBEDKARNAGAR THRU. PROPRIETOR BEENA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. STATE TAX CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2025-04-28)
M/S BABA BRICK FIELD LUCKNOW THRU PROP. BALDEV KUMAR KHATWANI v. STATE OF U.P. THRU SECY. ENVIRONMENT, FORESTS AND CLIMATE CHANGE LUCKNOW AND ORS. — Allahabad High Court (2025-04-28)
MOHD. KHALIK KHAN v. U.O.I. THRU. SECY. EXTERNAL AFFAIRS MINISTRY NEW DELHI AND OTHERS — Allahabad High Court (2025-04-28)
ASHOK KUMAR v. STATE OF U.P. THRU. PRIN. SECY. EXCISE DEPTT. SECTT. LKO AND 3 OTHERS — Allahabad High Court (2025-04-28)
SHIV BHAGWAN PANDEY v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF REVENUE LKO. AND 7 OTHERS — Allahabad High Court (2025-04-28)
BISHRAM ALIAS VISHRAM v. STATE OF U.P. THRU PRIN.SECY. MEDICAL, HEALTH AND FAMILY WELFARE LKO AND ORS. — Allahabad High Court (2025-04-28)