ATTAU RAHMAN MASOODI,MANISH MATHUR

33 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• BACHCHRAJ AND ANOTHER v. STATE OF U.P. THRU. ITS PRIN. SECY. HOME DEPT. LKO. AND OTHERS — Allahabad High Court (2022-04-07)
• UMAR FAIZI KHAN AND OTHERS v. STATE OF U.P THRU. SECY. DEPTT. OF HOME AND OTHERS — Allahabad High Court (2022-04-07)
• RAHUL YADAV AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2022-04-07)
• MOHD. SAKIR v. STATE OF U.P. THRU. THE PRIN. SECY. HOME DEPTT. GOVT. OF U.P. CIVIL SECRTT. LKO. AND ORS — Allahabad High Court (2022-04-07)
• SHIV NATH AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2022-04-07)
• ARUN VERMA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME AND OTHERS — Allahabad High Court (2022-04-07)
• VIJAY BAHADUR YADAV AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. U.P. CIVIL SECRT. LKO. AND ORS — Allahabad High Court (2022-04-07)
• MOHD. AKHTAR HUSAIN AND ANR v. STATE OF U.P. THRU. SECY. HOME DEPTT. GOVT. OF U.P. CIVIL SECRT. LUCKNOW AND ORS — Allahabad High Court (2022-04-07)
• MANOJ KUMAR v. STATE OF U.P. THRU. SECY. HOME GOVT. OF U.P. LKO. AND ORS — Allahabad High Court (2022-04-07)
• RAVI SRIVASTAVA v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECRTT. LKO. AND OTHERS — Allahabad High Court (2022-04-07)