ATTAU RAHMAN MASOODI,MANISH KUMAR

90 recorded High Court judgment(s) · 2021–2025

Courts

Allahabad High Court

Dismissed on merits/Rejected	62
Disposed off/Decided on merits	15
Dismiss other than merit(DD/Non Prosec./Abated)	6
DISMISSED AS WITHDRAWN	6
Allowed/Partly Allowed on merits/Granted	1

SANKALP SAMAJIK SASHAKTIKARAN PARYAVARAN SANRAKSHAN SANSTHA THRU. PRESIDENT PRAKASH KUMAR v. STATE OF U.P. THRU. CHIEF SECY. U.P. LKO. AND 2 OTHERS — Allahabad High Court (2025-02-28)
DEEPAK KUMAR TIWARI v. U.O.I. THRU. SECY. MINISTRY OF COMMUNICATIONS AND DEPTT. OF POSTAL SERVICES,NEW DELHI AND 5 OTHERS — Allahabad High Court (2025-02-28)
STATE OF U.P. THRU. PRIN. SECY. HORTICULTURE U.P. LKO. AND 2 OTHERS v. PREM KUMAR — Allahabad High Court (2025-02-28)
PRABHA SHANKAR DWIVEDI AND 2 OTHERS v. MASTER VISHWAM DWIVEDI THRU. HIS MATERNAL GRANDFATHER SHARDA PRASAD TIWARI AND 5 OTHERS — Allahabad High Court (2025-02-28)
STATE OF U.P. THRU. ADDL. SECY/PRIN. SECY. HOME DEPTT. LKO. AND 2 OTHERS v. RAJENDRA PRASAD SHUKLA — Allahabad High Court (2025-02-28)
EX SAPPER JAIVIR @ JAYAVIR SINGH v. U.O.I. THRU. ITS SECY. MIN. OF DEFENCE NEW DELHI AND 3 OTHERS — Allahabad High Court (2025-02-28)
ANIL KUMAR SRIVASTAVA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. VIGILANCE DEPTT. LKO. AND 5 OTHERS — Allahabad High Court (2025-02-28)
STATE OF U.P. THRU. ITS PRIN. SECY. DEPTT. BASIC EDUCATION,LKO. AND 5 OTHERS v. AWADHESH KUMAR AND 2 OTHERS — Allahabad High Court (2025-02-28)
ANKIT SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO AND 9 OTHERS — Allahabad High Court (2025-02-27)
MAHENDRA KUMAR AND 3 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 6 OTHERS — Allahabad High Court (2025-02-27)