ATTAU RAHMAN MASOODI,BRIJ RAJ SINGH

438 recorded High Court judgment(s) · 2022–2024

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Courts

Allahabad High Court

438

Disposal nature

Disposed off/Decided on merits	183
Dismissed on merits/Rejected	140
DISMISSED AS WITHDRAWN	59
Dismiss other than merit(DD/Non Prosec./Abated)	26
Allowed/Partly Allowed on merits/Granted	19
Consigned to Record	4
DISMISSED AS INFRUCTUOUS	4
DISMISSED AS NOT PRESSED	3

Recent judgments

STATE OF U.P. THRU. PRIN. SECY. MINORITIES WELFARE AND WAQF DEPTT. LKO. AND 2 OTHERS v. C/M MADARSA FAIZANUL ULOOM THRU. ITS MANAGER SHRI MOHAMMAD ALI AKHTAR — Allahabad High Court (2024-12-19)
ARCHANA SINGH YADAV AND 54 OTHERS v. THE STATE OF U.P. THRU. ADDL. CHIEF/PRIN. SECY. OF BASIC EDUCATION U.P. GOVT. LKO. AND OTHERS — Allahabad High Court (2024-08-13)
KRISHNAKANT VERUN KUMAR AND OTHERS v. THE STATE OF U.P. THRU. ADDL. CHIEF/ PRIN.SECY. BASIC EDUCATION U.P. GOVT. LKO. AND OTHERS — Allahabad High Court (2024-08-13)
LAXMI KANT YADAV AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF/PRIN. SECY. DEPTT. OF BASIC EDU. U.P. CIVIL SECRT. LKO AND OTHERS — Allahabad High Court (2024-08-13)
HARI OM AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF BASIC EDUCATION U.P. GOVT. LKO. AND OTHERS — Allahabad High Court (2024-08-13)
VIRENDRA KUMAR AND 28 OTHRES v. STATE OF U.P. THRU. ITS PRIN. SECY. BASIC EDU. CIVIL SECTT. U.P. LKO. AND 3 OTHERS — Allahabad High Court (2024-08-13)
SURENDRA KUMAR YADAV AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF/PRIN. SECY. BASIC EDUCATION U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2024-08-13)
PRASHANT KUMAR AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. , BASIC EDU. LKO. AND OTHERS — Allahabad High Court (2024-08-13)
BABITA MAURYA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. BASIC EDU. CIVIL SECRT. U.P. LKO. AND OTHERS — Allahabad High Court (2024-08-13)
SUSHIL KUMAR AND 405 OTHERS v. STATE OF U.P THRU. ADDL CHIEF/ PRIN. DEPTT. OF BASIC EDU. U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2024-08-13)