ATTAU RAHMAN MASOODI,AJAI KUMAR SRIVASTAVA-I

765 recorded High Court judgment(s) · 2022–2025

Courts

Allahabad High Court

765

Disposed off/Decided on merits	434
Dismissed on merits/Rejected	134
DISMISSED AS WITHDRAWN	96
Allowed/Partly Allowed on merits/Granted	33
Dismiss other than merit(DD/Non Prosec./Abated)	31
Consigned to Record	18
DISMISSED AS INFRUCTUOUS	15
DISMISSED AS NOT PRESSED	4

VINAY GHOSH v. STATE OF U.P. THRU. PRIN./ADDL.CHIEF SECY.P.W.D. LKO. AND 2 OTHERS — Allahabad High Court (2025-05-29)
MOHD. INAM v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. U.P. LKO. AND 3 OTHERS — Allahabad High Court (2025-05-21)
ABHAY KUMAR MISHRA v. U.P. STATE PUBLIC SERVICE TRIBUNAL LUCKNOW THRU. MEMBER AND 2 OTHERS — Allahabad High Court (2025-05-21)
NO. 15417485K,EX-NK (TS) MUJAVAR HABIB HUSEN v. ARMED FORCES TRIBUNAL, REGIONAL BENCH, LKO. THRU. REGISTRAR, LKO. AND 4 OTHERS — Allahabad High Court (2025-05-21)
RAM CHANDRA SAROJ v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND 4 OTHERS — Allahabad High Court (2025-05-21)
NAMISH RASTOGI AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME AFFAIRS LKO. AND OTHERS — Allahabad High Court (2025-05-16)
SMT. YAMINI DHRUVANSHI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-05-16)
NISHA AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME GOVT. OF U.P. LKO. AND 3 OTHERS — Allahabad High Court (2025-05-16)
NEERAJ KUMAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-05-16)
ARSH ALIAS WAQAR AHMED ALIAS MOHAMMAD WAQAR AHMED AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO AND OTHERS — Allahabad High Court (2025-05-16)