ATTAU RAHMAN MASOODI

190 recorded High Court judgment(s) · 2019–2025

Courts

Allahabad High Court

190

Disposed off/Decided on merits	84
Allowed/Partly Allowed on merits/Granted	57
Dismiss other than merit(DD/Non Prosec./Abated)	26
Dismissed on merits/Rejected	9
Allowed/Partly Allowed on merits	9
DISMISSED AS WITHDRAWN	2
DISMISSED AS INFRUCTUOUS	2
Consigned to Record	1

RAMCHANDRA MISHRA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-05-05)
SHIVPATI v. DEPUTY DIRECTOR OF CONSOLIDATION, RAIBARELI AND OTHERS — Allahabad High Court (2025-02-19)
SHIVAM SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. GOVT. LKO — Allahabad High Court (2025-02-19)
NAFEES AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME LKO — Allahabad High Court (2024-12-20)
SATYA PRAKASH SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO — Allahabad High Court (2024-12-13)
YASEEN v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2024-12-13)
SHIVAM SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. — Allahabad High Court (2024-11-27)
Shailesh Diwedi v. STATE OF U.P. THRU. SECY. HOME DEPTT., LUCKNOW — Allahabad High Court (2024-11-27)
KADAR ANWAR SHAIKH v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. — Allahabad High Court (2024-11-27)
SURESH AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LUCKNOW — Allahabad High Court (2024-09-30)