LexASOPA PREM SHANKER
1,547 recorded High Court judgment(s) · 2005–2013
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 1547 |
Disposal nature
| DISMISSED | 675 |
| DISPOSED OF | 411 |
| ALLOWED | 252 |
| PEREMPTORY | 84 |
| WITHDRAWN | 55 |
| PARTLY ALLOWED | 49 |
| COMPROMISED | 8 |
| MODIFIED | 5 |
Recent judgments
- AEREN R ENTERTAINMENT PVT LTD v. NATIONAL INGINEERING INDUSTRI — Rajasthan High Court (2013-09-24)
- M/S SHIVEK LABS LTD v. M/S RAJ MEDICAL SERVICES CORP LTD AND OT — Rajasthan High Court (2013-09-11)
- M/S SHIVEK LABS LTD v. M/S RAJ MEDICAL SERVICES CORP LTD AND OT — Rajasthan High Court (2013-09-11)
- M/S KHURANA CONSTRUCTION v. UNION OF INDIA — Rajasthan High Court (2013-08-26)
- RAMESH DANGAYACH v. M/S SEQUIN REAL ESTATE AND OTHERS — Rajasthan High Court (2013-08-07)
- M/S SEQUIN REAL ESTATE AND ANR v. RAMESH CHAND DANGAICH AND ORS — Rajasthan High Court (2013-08-07)
- M/S SURYA CONSTURCTION COMPANY v. STATE OF RAJ and ORS — Rajasthan High Court (2013-08-05)
- KANTA PRASAD SHARMA v. STATE OF RAJ AND ORS — Rajasthan High Court (2013-07-19)
- S R GOYAL AND COMPANY v. UNION OF INDIA AND ANOTHER — Rajasthan High Court (2013-07-18)
- STATE v. RAGHUNANDAN SHARMA — Rajasthan High Court (2013-07-09)