ASHWIN D. BHOBE

198 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• ASHISH JITENDRAKUMAR BAFNA v. DAX VANBUERLE AND ANR — Bombay High Court (2026-03-26)
• DHARAMVEER P. SACHDEV v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2026-02-05)
• VIJAY BALBHIM KOLEKAR v. STATE OF MAHARASHTRA — Bombay High Court (2025-08-08)
• KSHITIJ @ SONYA VIRSEN JADHAV v. STATE OF MAHARASHTRA — Bombay High Court (2025-08-08)
• MADHAV KRUSHNA ADLINGE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-08-08)
• VINOD MAHADEV RAKSHE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-08-07)
• ASHISH LAXMAN WADKAR v. STATE OF MAHARASHTRA — Bombay High Court (2025-08-06)
• ARUNA BHAIRU JADHAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-08-06)
• SHAFIQ @ JOKER SHOUKAT MULLA v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-08-06)
• ANKUSH KADAYAPPA KHANDEKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-08-06)