ASHWANI KUMAR SINGH,. PRAKASH CHANDRA JAISWAL

63 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• Manju Singh v. The State of Bihar and Ors — Patna High Court (2019-12-19)
• Pappu Kumar v. State of Bihar — Patna High Court (2019-12-19)
• Pappu Kumar v. The State of Bihar — Patna High Court (2019-12-19)
• Dr. Bheem Prasad v. The Union Of India and Ors — Patna High Court (2019-12-19)
• The Director, All India Institute Of Medical Sciences, Patna v. Bheem Prasad and Ors — Patna High Court (2019-12-19)
• Sharvan Singh and Ors v. The State Of Bihar and Ors — Patna High Court (2019-12-16)
• The Union of India v. Sunil Kumar — Patna High Court (2019-12-16)
• KUSUM DEVI v. THE STATE OF BIHAR and ORS — Patna High Court (2019-12-13)
• Md. Tauheed Alam v. The Principal Secretary, Primary Education, Education Department, Govt. Of Bihar and Ors — Patna High Court (2019-12-13)
• The State Of Bihar and Ors v. M/s Mukesh Kumar — Patna High Court (2019-12-13)