ASHWANI KUMAR SINGH,. PARTHA SARTHY

93 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• Amar Dev Pandey v. The State of Bihar — Patna High Court (2021-08-11)
• Lalbabu Prasad Singh, v. The State of Bihar — Patna High Court (2020-10-14)
• The Union Of India and Ors v. G. K. Mishra — Patna High Court (2020-08-13)
• Punam Devi v. The State of Bihar — Patna High Court (2020-02-07)
• MUKESH SAH v. The State of Bihar — Patna High Court (2020-02-06)
• ANAND KUMAR PANDEY @ AANAND KUMAR PANDEY v. The State of Bihar — Patna High Court (2020-02-04)
• BIHARI RAM v. THE STATE OF BIHAR THROUGH THE DISTRICT, MAGISTRATE AURANGABAD — Patna High Court (2020-02-04)
• BRAJ BHUSHAN JHA v. The State of Bihar — Patna High Court (2020-02-04)
• Kariya Singh @ Vishal Kumar Singh and Anr v. The State Of Bihar — Patna High Court (2020-02-03)
• ARTI MISHRA v. The State of Bihar — Patna High Court (2020-01-29)