LexASHWANI KUMAR SINGH, (O)
2,169 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 2169 |
Disposal nature
| DISMISSED | 983 |
| REJECTED | 311 |
| ALLOWED | 310 |
| WITHDRAWN | 293 |
| DISPOSED | 266 |
| D.F.D. FOR NON APPEARANCE | 6 |
Recent judgments
- Madheshwar Singh and Anr. v. The State Of Bihar and Ors — Patna High Court (2014-12-11)
- Ahmad Abdullah and Ors. v. The Bihar State Sugar Corporation Ltd., Patna and Ors. — Patna High Court (2014-12-11)
- Jagdish Prasad Bhagat @ Jagdish Kumar Bhagat v. The State Of Bihar and Ors — Patna High Court (2014-12-11)
- Ranjeet Kumar Yadav v. The State Of Bihar and Ors — Patna High Court (2014-12-11)
- Binit Kumar v. The State Of Bihar and Ors — Patna High Court (2014-12-11)
- Harendra Pratap Singh v. The State Of Bihar and Ors — Patna High Court (2014-12-11)
- Suresh Prasad v. The State Of Bihar and Ors — Patna High Court (2014-12-11)
- Ahmed Abdullah and Ors. v. The State Of Bihar and Ors — Patna High Court (2014-12-11)
- Haji Zakaria Oosman Kutchi Memon Wakf Estate, Kolkata and Ors. v. State Of Bihar and Anr — Patna High Court (2014-12-11)
- Brajendra Prasad Lal and Ors. v. The State Of Bihar and Ors — Patna High Court (2014-12-11)