LexASHWANI KUMAR SINGH,. MADHURESH PRASAD
23 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 23 |
Disposal nature
| DISPOSED | 12 |
| ALLOWED | 4 |
| DISMISSED | 4 |
| D.F.D. FOR NON APPEARANCE | 3 |
Recent judgments
- Mallik Yadav and Anr v. The State Of Bihar — Patna High Court (2021-12-01)
- Mahendra Kumar Rathaur @ Mahendra Singh Rathaur v. State Of Bihar and Anr — Patna High Court (2021-09-15)
- Mumtaj Dewan v. The State Of Bihar and Anr — Patna High Court (2021-09-15)
- Ashok Kumar v. The State Of Bihar — Patna High Court (2021-09-15)
- Laxmi Singh @ Laxmikant Singh v. The State Of Bihar Through The Director General Of Police, Patna, Bihar and Ors — Patna High Court (2021-09-06)
- Om Prakash Singh v. The State Of Bihar Through The Director General Of Police, Bihar, Patna and Ors — Patna High Court (2021-09-06)
- RAJESH YADAV v. THE STATE OF BIHAR THROUGH THE SECRETARY, HOME DEPTT., BIHAR, PATNA — Patna High Court (2021-09-04)
- Govinda Kumar v. The State Of Bihar and Ors — Patna High Court (2021-09-04)
- DEEPAK KUMAR v. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPTT. OF HOME, GOVT. OF BIHAR, PATNA — Patna High Court (2021-09-04)
- MITHLESH KUMAR CHAURASIA @ MITHLESH PRASAD CHAURASIA v. THE STATE OF BIHAR THROUGH THE PRINCIPAL SEC,HOME POLICE DEPT,GOVT.OF BIHAR,OLD SEC,PATNA — Patna High Court (2021-09-04)