LexASHWANI KUMAR SINGH
44 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 44 |
Disposal nature
| DISMISSED | 22 |
| DISPOSED | 12 |
| WITHDRAWN | 4 |
| ALLOWED | 3 |
| D.F.D. FOR NON APPEARANCE | 3 |
Recent judgments
- Umesh Jha and Ors v. The State Of Bihar Through The District Magistrate, Begusarai and Ors — Patna High Court (2016-10-24)
- Ravindra Sah and Ors v. The State Of Bihar — Patna High Court (2016-10-24)
- Manoj Kumar Singh and Ors v. The State Of Bihar and Ors — Patna High Court (2016-06-22)
- Arbind Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2015-11-27)
- Mukesh Prasad and Ors v. The State Of Bihar and Ors — Patna High Court (2015-10-08)
- Bishwambhar Kumar v. The State Of Bihar and Ors — Patna High Court (2015-10-06)
- Rajesh Ranjan Kumar and Ors v. The State Of Bihar and Ors — Patna High Court (2015-09-23)
- R.k. Rajan v. Arun Kumar Gupta and Ors. — Patna High Court (2015-09-23)
- Ashok Kumar v. The State Of Bihar and Ors — Patna High Court (2015-09-23)
- Shashi Bhushan Sahay v. The State Of Bihar and Ors — Patna High Court (2015-09-23)