ASHWANI KUMAR SINGH,. CHAKRADHARI SHARAN SINGH

40 recorded High Court judgment(s) · 2016–2021

Courts

Disposal nature

Recent judgments

• Hari Kant Thakur v. The State of Bihar — Patna High Court (2021-11-03)
• Bhola Yadav and Ors v. The State Of Bihar — Patna High Court (2021-08-18)
• The Society for the Prevention of Cruelty to Animals and Anr v. The Union of India and Ors — Patna High Court (2021-04-07)
• Bimli Devi v. The State of Bihar — Patna High Court (2019-08-21)
• The Bihar Public Service Commission and Ors v. Dr. Renu Singh and Ors — Patna High Court (2019-08-21)
• Chandra Mohan Prasad and Anr v. Mithilesh Kumar Singh and Ors — Patna High Court (2019-06-26)
• Bindeshwar Mandal v. The Bihar State Power Holding Company Through Its Chairman Cum Managing Director, Patna and Ors — Patna High Court (2019-03-06)
• Syed Iqwal Karim and Ors. v. The State Of Bihar and Ors — Patna High Court (2019-02-27)
• The State Of Bihar Through The Principal Secretary Cum Commissioner and Anr v. The Food Corporation Of India — Patna High Court (2019-02-27)
• Upendra Chaudhary v. Mukesh Chaudhary and Ors. — Patna High Court (2019-02-27)