LexASHWANI KUMAR SINGH,. ARVIND SRIVASTAVA
138 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 138 |
Disposal nature
| DISPOSED | 58 |
| ALLOWED | 33 |
| DISMISSED | 21 |
| WITHDRAWN | 15 |
| REJECTED | 3 |
| D.F.D. FOR NON APPEARANCE | 3 |
| ABATED | 3 |
| DISMISS FOR NON-PROSECUTION | 1 |
Recent judgments
- ANIL KUMAR RAI @ BIRBAL @ ANIL KUMAR @ ANIL RAY v. The State Of Bihar — Patna High Court (2021-11-24)
- Pinki Devi v. The State Of Bihar — Patna High Court (2021-11-24)
- RAJ NARAYAN PANDEY v. THE STATE OF BIHAR — Patna High Court (2021-10-07)
- KUNTI DEVI v. THE STATE OF BIHAR — Patna High Court (2021-10-07)
- SHARBAN KUMAR SINGH @ SHARBAN SINGH v. STATE OF BIHAR THROUGH HOME SECRETARY, PATNA, BIHAR — Patna High Court (2021-10-07)
- GIYAUDDIN @ DHANU SHEKH v. The State of Bihar — Patna High Court (2021-10-05)
- THE STATE OF BIHAR v. JIYAUDDIN @ DHANNU — Patna High Court (2021-10-05)
- RAM KUMAR MEHTA v. THE STATE OF BIHAR — Patna High Court (2021-10-01)
- KAJAL PARVIN v. The State of Bihar, through the Principal Secretary, Home (Police), Patna, Biahr — Patna High Court (2021-10-01)
- SATISH KUMAR SAH v. The State of Bihar through the Director General of Police, Government of Bihar, Sardar Patel Bhawan — Patna High Court (2021-09-28)