LexASHWANI KUMAR SINGH,. ANIL KUMAR SINHA
65 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 65 |
Disposal nature
| DISMISSED | 26 |
| ALLOWED | 22 |
| DISPOSED | 12 |
| D.F.D. FOR NON APPEARANCE | 4 |
| ABATED | 1 |
Recent judgments
- Soni Devi v. The State Of Bihar — Patna High Court (2021-09-15)
- Anil Tiwary v. The State of Bihar — Patna High Court (2021-08-25)
- Gupteshwar Sharma v. The State of Bihar — Patna High Court (2021-08-25)
- Ram Bihari Yadav v. The State Of Bihar — Patna High Court (2021-08-18)
- Rajesh Yadav v. The State Of Bihar — Patna High Court (2021-08-18)
- Raj Kumar Yadav v. The State Of Bihar — Patna High Court (2021-08-18)
- Dineshwar Yadav and Ors. v. The State Of Bihar — Patna High Court (2021-08-18)
- VIKKY KUMAR @ CHHOTU v. The State of Bihar — Patna High Court (2021-06-28)
- Ravindra Kumar @ Ravindra Kumar Yadav v. The State of Bihar — Patna High Court (2020-12-16)
- Mithilesh Kumar Jha v. The State Of Bihar and Ors — Patna High Court (2020-01-21)