LexASHWANI KUMAR SINGH
21,858 recorded High Court judgment(s) · 2012–2022
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 21858 |
Disposal nature
| BAIL GRANTED | 5445 |
| DISMISSED | 4868 |
| DISPOSED | 4592 |
| WITHDRAWN | 2083 |
| REJECTED | 2059 |
| ALLOWED | 1243 |
| D.F.D. FOR NON APPEARANCE | 694 |
| BAIL REJECTED | 687 |
Recent judgments
- LAXMI KANT VERMA v. The State of Bihar — Patna High Court (2022-09-30)
- VIKASH KUMAR v. The State of Bihar — Patna High Court (2022-09-30)
- SK. SAKARI @ MD. SAKARI v. THE STATE OF BIHAR — Patna High Court (2022-09-30)
- KRISHNA KUMAR SINGH @ KRISHNA SINGH v. The State of Bihar — Patna High Court (2022-09-30)
- SANJAY KUMAR SANYASI v. the Union of India, through the C.B.I., Patna — Patna High Court (2022-09-30)
- SUNNY KUMAR v. THE STATE OF BIHAR — Patna High Court (2022-09-30)
- KUMARI EKTA SINGH v. The State of Bihar — Patna High Court (2022-09-30)
- SAURAV KUMAR v. The State of Bihar — Patna High Court (2022-09-30)
- SHANKAR MOTORS PVT LTD. THROUGH ITS MANAGER, AMAN KUMAR v. The State of Bihar — Patna High Court (2022-09-30)
- Uzair Alam @ Md. Ozair @ Md. Ozair Alam v. State Of Bihar and Anr — Patna High Court (2022-08-10)