LexASHWANI KUMAR MISHRA,VINOD DIWAKAR
402 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 402 |
Disposal nature
| Dismissed on merits | 121 |
| Disposed off/Decided on merits | 107 |
| Consigned to Record | 54 |
| Allowed/Partly Allowed on merits | 49 |
| DISMISSED AS NOT PRESSED | 32 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 24 |
| DISMISSED AS WITHDRAWN | 14 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- ISH KUMAR VLECHA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-11-21)
- MONTI @ RAVINDRA v. STATE OF U.P. — Allahabad High Court (2023-05-31)
- CHINTOO @ KULDEEP v. STATE OF U.P. — Allahabad High Court (2023-05-31)
- HARIVANSH PANDEY AND ANOTHER v. STATE OF U.P. THRU SECY. AND OTHERS — Allahabad High Court (2023-05-31)
- THAKUR PRASAD AND OTHERS v. STATE OF U.P. and OTHERS — Allahabad High Court (2023-05-31)
- AKEEN SHAH AND ANR. v. STATE OF U.P. — Allahabad High Court (2023-05-30)
- RAHUL v. State of U.P. — Allahabad High Court (2023-05-30)
- MUBASHIR MUSTAFA KHAN v. PRINCIPAL CHIEF COMMISSIONER INCOME TAX, UP (WEST) AND ANOTHER — Allahabad High Court (2023-05-30)
- ASGAR v. STATE OF U.P. — Allahabad High Court (2023-05-30)
- MANOJ @ LILU v. STATE OF U.P. — Allahabad High Court (2023-05-26)