LexASHWANI KUMAR MISHRA,VIKRAM D CHAUHAN
836 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 836 |
Disposal nature
| Disposed off/Decided on merits | 353 |
| Dismissed on merits | 307 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 145 |
| Allowed/Partly Allowed on merits | 31 |
Recent judgments
- RAM MURAT AND OTHERS v. State of U.P. AND OTHERS — Allahabad High Court (2022-05-17)
- VIKAS PRASHIKSHAN SANSTHAN v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-05-17)
- JITENDRA KUMAR SRIVASTAVA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-17)
- KAPIL YADAV AND 3 OTHERS v. State of U.P. AND 7 OTHERS — Allahabad High Court (2022-05-05)
- J.H.V. SUGAR LIMITED v. STATE OF UP AND 6 OTHERS — Allahabad High Court (2022-02-18)
- RAGHVENDRA SINGH DHANGAR MINOR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-12-23)
- RAJABALI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-23)
- BABITA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-23)
- SHIV KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-12-23)
- JAGDISH PRASHAD v. STATE OF U P AND 10 OTHERS — Allahabad High Court (2021-12-23)