LexASHWANI KUMAR MISHRA,SHAMIM AHMED
49 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 49 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 25 |
| Dismissed on merits | 15 |
| Disposed off/Decided on merits | 8 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- PREMCHANDRA SINGHAL AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-03-09)
- RAM PYARE v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-23)
- Alina Khan v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-02-23)
- MONTU @ RAJESH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-23)
- SUKHRAM YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-23)
- JAGDAMBA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-23)
- SUBHASH AWANA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-23)
- MUFEED ANSARI v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-02-23)
- IMRAN HABIB v. State of U.P. AND ANOTHER — Allahabad High Court (2022-02-23)
- SMT. POOJA @ AYASHA KHATOON AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-23)