ASHWANI KUMAR MISHRA,SAMIT GOPAL

146 recorded High Court judgment(s) · 2024–2024

Courts

Allahabad High Court

146

Dismiss other than merit(DD/Non Prosec./Abated)	127
DISMISSED AS WITHDRAWN	7
Disposed off/Decided on merits	5
Allowed/Partly Allowed on merits/Granted	4
DISMISSED AS NOT PRESSED	1
Dismissed on merits/Rejected	1
Consigned to Record	1

BULAKI LAL AND 3 OTHERS v. STATE OF U.P.THR.PRIN.SECY.REVENUE CIVIL SECTT.LKO.and 4 ORS. — Allahabad High Court (2024-11-20)
SHYAM BAHADUR SINGH v. STATE OF U.P.THROUGH PRINCIPAL SECY. HOME AND OTHERS — Allahabad High Court (2024-11-20)
INDRA BAHADUR SINGH v. STATE OF U.P.THR.DISTRICT MAGISTRATE DISTT. HARDOI and OTHERS — Allahabad High Court (2024-11-20)
AGRA DEVELOPMENT AUTHORITY THRU. ITS VICE CHAIRMAN v. STATE INFORMATION COMMISSION THROU. ITS SECY. LKO.AND ORS. — Allahabad High Court (2024-11-20)
SMT. SONOUTA v. STATE OF U.P. THRU. SECRETARY HOME and OTHERS — Allahabad High Court (2024-11-20)
RAVINDRA SINGH SRIVASTAVA and OTHERS v. STATE OF U.P. THRU. PRIN. SECY. NAGAR VIKAS and OTHERS — Allahabad High Court (2024-11-20)
SMT.SHAMIMA KHAN AND ANOTHER v. STATE OF U.P.THROUGH PRINCIPAL SECY. HOMES AND OTHERS — Allahabad High Court (2024-11-20)
MAHMOOD KHAN AND ORS. v. STATE OF U.P.THROUGH THE DEPUTY SECY. REVENUE CIVIL SECTT. — Allahabad High Court (2024-11-20)
ANIL KUMAR GUPTA v. STATE OF U.P. THRU. SECRETARY HOME and OTHERS — Allahabad High Court (2024-11-20)
MEERUT DEVELOPMENT AUTHORITY THRU. ITS SECRETARY and ORS v. U.P. INFORMATION COMMISSION LKO. THRU. ITS REGISTRAR and ORS — Allahabad High Court (2024-11-20)