ASHWANI KUMAR MISHRA,SAMEER JAIN

97 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	61
Dismissed on merits	28
Disposed off/Decided on merits	7
Allowed/Partly Allowed on merits	1

PRADEEP AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-08-06)
RAKESH SAXENA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-06)
NEMCHAND AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-06)
VASIM AND 2 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-08-06)
JAY KUMAR TYAGI v. State of U.P. AND 12 OTHERS — Allahabad High Court (2022-08-06)
SMT KIRAN AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-06)
SMT PRAGYA RAMRAKHYANI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-06)
GAJENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-06)
ARJUN AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-06)
DR. B.L. VERMA AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-08-06)