LexASHWANI KUMAR MISHRA,S.A.H. RIZVI
1,120 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1120 |
Disposal nature
| Disposed off/Decided on merits | 321 |
| Dismissed on merits | 231 |
| Consigned to Record | 231 |
| DISMISSED AS WITHDRAWN | 180 |
| Allowed/Partly Allowed on merits | 81 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 41 |
| DISMISSED AS NOT PRESSED | 31 |
| DISMISSED AS INFRUCTUOUS | 4 |
Recent judgments
- AMIT NARAYAN RAI AND ANOTHER v. STATE OF U.P. AND 20 OTHERS — Allahabad High Court (2023-12-16)
- KALA DEVI v. STATE OF U.P. AND 10 OTHERS — Allahabad High Court (2023-12-14)
- RAJVEER SINGH AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-14)
- SHAHVEZ RAHEEM AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-14)
- ANSAR AHMAD v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-14)
- AKASH AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-14)
- Pavan Lavania v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-14)
- KARAN SINGH YADAV v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-14)
- SANDEEP TIWARI @ SANDEEP KUMAR TRIPATHI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-14)
- KRISHNA KANT @ KULDEEP RAI AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-14)