LexASHWANI KUMAR MISHRA,RAJNISH KUMAR
1,789 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1789 |
Disposal nature
| Dismissed on merits | 809 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 526 |
| Disposed off/Decided on merits | 434 |
| Allowed/Partly Allowed on merits | 19 |
| Reference Disposed off | 1 |
Recent judgments
- RITU SAHU v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2022-05-31)
- RAJESH KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-31)
- YOGESH AND 6 OTRS. v. STATE OF U.P THROUGH SECRETARY HOME AND 2 OTHERS — Allahabad High Court (2022-05-31)
- RAMKESH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-31)
- ABHISHEK VERMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-05-31)
- GHALENDRA AND 3 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-05-31)
- Vali Muahammad v. State of U.P. through its Secretary Home Department U.P. And 5 Others — Allahabad High Court (2022-05-31)
- GEETA DEVI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-05-31)
- ASHISH SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-05-31)
- ABDUL MANAN AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-05-31)