LexASHWANI KUMAR MISHRA,MAYANK KUMAR JAIN
38 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 38 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 19 |
| Dismissed on merits | 11 |
| Consigned to Record | 5 |
| Disposed off/Decided on merits | 3 |
Recent judgments
- RAHUL KUMAR v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-08-16)
- BANKEY BIHARI MISHRA AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-16)
- PREM KUMAR SHARMA v. State of U.P. AND 8 OTHERS — Allahabad High Court (2022-08-16)
- YOGESH JAT ALIAS DANKA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-16)
- SMT. MANJU DEVI v. State of U.P. AND 7 OTHERS — Allahabad High Court (2022-08-16)
- PRATIBHA YADAV @ PRATIBHA RANI YADAV v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-08-16)
- MOHAMMAD AAMIR AND 7 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-16)
- BANO KHATOON AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-16)
- SMT. LALITA AND 5 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-08-16)
- SMT. NEHA CHANDRAVANSHI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-16)