ASHWANI KUMAR MISHRA,MANISH KUMAR

55 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	26
Dismissed on merits/Rejected	13
DISMISSED AS WITHDRAWN	7
Consigned to Record	5
DISMISSED AS INFRUCTUOUS	2
Allowed/Partly Allowed on merits/Granted	1
Dismiss other than merit(DD/Non Prosec./Abated)	1

MOHAMMAD ZUBAIR ALIAS MUHAMMAD ZUBAIR KHAN v. STATE OF U.P. THRU. PRIN. SECY. HOME, U.P. GOVT. CIVIL SECRT. LUCKNOW AND OTHERS — Allahabad High Court (2023-08-01)
M/S ARPIT ENTERPRISES THRU. PROPRIETOR DEVENDRA PANDEY LKO. v. UNION OF INDIA THRU. MINISTRY OF DEFENCE NEW DELHI AND 3 OTHERS — Allahabad High Court (2023-08-01)
DHIRENDRA PRATAP TIWARI v. STATE OF U.P. THRU. PRIN. SECY. DEPAT. OF HOUS. AND URB. PLAN. CIVIL SECRET. LUCKNOW AND 3 OTHERS — Allahabad High Court (2023-08-01)
M/S S.S. ENTERPRISES, GONDA THRU. PROP. KAUSHAL KISHOR AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. URBAN DEVELOPMENT CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-08-01)
RAM SHANKAR TIWARI v. DISTRICT MAGISTRATE DISTT. GONDA AND 2 OTHERS — Allahabad High Court (2023-08-01)
ANOOP GUPTA v. State of U.P. THRU. ADDL. CHIEF SECY. DEPTT. INFO. GOVT. U.P. CIVIL SECTT. LKO. AND 4 OTHERS — Allahabad High Court (2023-08-01)
SMT. RAJBUNNISHA AND OTHERS v. STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF HOUSING AND URBAN PLANNING LKO. AND OTHERS — Allahabad High Court (2023-08-01)
RAKSHARAM v. STATE OF U.P.THRU.PRIN.SECY.SOCIAL WELFARE and ORS. — Allahabad High Court (2023-08-01)
MATA DEEN AGARWAL @ MATADEEN v. DISTRICT MAGISTRATE , RAEBARELI AND OTHERS — Allahabad High Court (2023-08-01)
RAJAN TRIVEDI v. U.P. AVAS EVAM VIKAS PARISHAD, LKO. THRU. SECY. AND OTHERS — Allahabad High Court (2023-08-01)