LexASHWANI KUMAR MISHRA,GAJENDRA KUMAR
21 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 21 |
Disposal nature
| Dismissed on merits | 9 |
| DISMISSED AS WITHDRAWN | 5 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 4 |
| Consigned to Record | 1 |
| Disposed off/Decided on merits | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- SANJAY SAHU @ SANJAY KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-02-06)
- SAHIL ABBAS AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-02-06)
- State of UP v. Manoj S/o Shyam Lal and 02 others — Allahabad High Court (2023-02-06)
- INDRESH PATEL @ INDRESHWAR SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-02-06)
- SHIV POOJAN AND 5 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2023-02-06)
- DHEERENDRA AND 7 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-06)
- ROHIT DHAIKAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-06)
- RENU ALIAS SEEMA v. State of U.P. AND 6 OTHERS — Allahabad High Court (2023-02-06)
- MOHIT AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-06)
- GEETA DEVI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-06)