LexASHWANI KUMAR MISHRA,DINESH PATHAK
28 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 28 |
Disposal nature
| Disposed off/Decided on merits | 14 |
| Dismissed on merits | 11 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
Recent judgments
- SMT. LAXMI DEVI AND 13 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-04-29)
- ROSHNI AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-18)
- SACHIN SAROJ v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-18)
- SATPAL AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-18)
- CHHOTEY LAL YADAV v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-02-18)
- MANOJ KUMAR AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-18)
- M/S UTTAM LIFESTYLE HOTELS PRIVATE LIMITED v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-18)
- PRAVESH KUMAR AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-02-18)
- KAILASH @ BECHE LAL AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-18)
- SANDEEP KUMAR SINGH AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-18)