LexASHWANI KUMAR MISHRA,DEEPAK VERMA
88 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 88 |
Disposal nature
| Dismissed on merits | 37 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 35 |
| Disposed off/Decided on merits | 15 |
| Decided in terms of compromise | 1 |
Recent judgments
- SMT. SAROJ DEVI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2022-01-07)
- NIRMESH YADAV AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-01-07)
- GULFAM AHMAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-01-07)
- TARANNUM ANSARI AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-01-07)
- SHEKHAR YADAV v. State of U.P. AND ANOTHER — Allahabad High Court (2022-01-07)
- SANJEEV KUMAR AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-01-07)
- MANISH SHARMA v. STATE OF UP AND 3 OTHERS — Allahabad High Court (2022-01-07)
- AWADHESH AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-01-07)
- RAJESH CHAUHAN AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-01-07)
- SHALIYA KHATAUN AND 7 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-01-07)