LexASHWANI KUMAR MISHRA,CHANDRA KUMAR RAI
78 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 78 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 57 |
| Dismissed on merits | 16 |
| Disposed off/Decided on merits | 5 |
Recent judgments
- RANI @ REENA AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-07-11)
- ANKIT KUMAR AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-07-11)
- RAVI PRAKASH AND 3 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-07-11)
- MAIVISH AND ANTOHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-07-11)
- SANJAY KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-07-11)
- FAROOQ v. State of U.P. AND 8 OTHERS — Allahabad High Court (2022-07-11)
- MOHAMMAD RAFI @ RAJU AND 9 ORS v. STATE OF U.P. AND 2 ORS — Allahabad High Court (2022-07-11)
- SHRISTHI GUPTA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-07-11)
- LAKSHMI CHAND SONI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-07-11)
- PRATAP RANA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-07-11)