LexASHWANI KUMAR MISHRA,ASHUTOSH SRIVASTAVA
205 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 205 |
Disposal nature
| Dismissed on merits | 79 |
| Disposed off/Decided on merits | 62 |
| Consigned to Record | 23 |
| DISMISSED AS WITHDRAWN | 21 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 11 |
| DISMISSED AS NOT PRESSED | 5 |
| Allowed/Partly Allowed on merits | 4 |
Recent judgments
- M/S KAVISH GREEN CITY PVT LTD v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-05)
- LALTA PRASAD MAURYA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-06-16)
- M/S JHONNY S KITCHEN v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-06-16)
- MOHAN SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-16)
- MOHD SHOEB v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-16)
- KUL BHUSHAN MISHRA AND ANOTHER v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-06-16)
- SMT. UDEESHA TRIPATHI v. THE STATE OF UTTAR PRADESH AND ANOTHER — Allahabad High Court (2023-06-16)
- BACHCHAN LAL v. UNION OF INDIA AND 7 OTHERS — Allahabad High Court (2023-06-16)
- PRADEEP KUMAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-16)
- SURENDRA PAL SINGH v. STATE OF U.P. AND 8 OTHERS — Allahabad High Court (2023-06-16)