ASHWANI KUMAR MISHRA

19,490 recorded High Court judgment(s) · 2016–2025

Courts

Allahabad High Court

19490

Disposed off/Decided on merits	10136
Dismissed on merits	4920
Allowed/Partly Allowed on merits	2335
Dismiss other than merit(DD/Non Prosec./Abated)	2046
DISMISSED AS WITHDRAWN	13
Consigned to Record	13
Dismissed on merits/Rejected	6
Reference Disposed off	6

SAHEB DEEN v. MADHUP TIWARI, BRANCH MANAGER BANK OF INDIA DISTT. - BARABANKI — Allahabad High Court (2025-04-07)
VINAY KUMAR v. AJAY KUMAR DUVEDI, COLLECTOR / D.M., SHRAVASTI AND ANOTHER — Allahabad High Court (2025-04-07)
ANANTRAM v. MEDHI LAL POSTED CONSOLIDATION OFFICER MILKIPUR DISTRICT FAIZABAD — Allahabad High Court (2025-04-07)
VIKAS NISHAD v. SRI AKHILESH KUMAR EXECUTIVE ENGINEER, ELECTRIC MECHANICAL LOK NIRMAN VIBHAG AYODHYA — Allahabad High Court (2025-04-07)
EATONN FOODS AND BEVERAGES PVT. LTD. THRU. ITS DIRECTOR SRI VIVEK MATHUR AND ANOTHER v. MR. SATBEER SINGH SETHI ZONAL MANAGER, PUNJAB AND SIND BANK LKO. — Allahabad High Court (2025-04-07)
MRS. BABLESH SINGH v. MR. KESHAV KUMAR CHOUDHARY INCUMBENT DEPUTY INSPECTOR GEN. OF POLICE JHANSI AND ANOTHER — Allahabad High Court (2025-04-07)
HARI SHANKER SINGH v. SHRI SATISH SINGH, JOINT DIRECTOR OF EDUCATION, GORAKHPUR AND ANOTHER — Allahabad High Court (2025-04-07)
RAFIQ AHMAD ALIAS KAFEEL v. MONIKA RANI IAS COLLECTOR / DISTT. MAGISTRATE BAHRAICH AND 2 OTHERS — Allahabad High Court (2025-04-07)
RAM SUNDAR SHUKLA v. SRI DEEPAK KUMAR ADDL. CHIEF SECY. BASIC EDU. LKO. AND 3 OTHERS — Allahabad High Court (2025-04-07)
Sharad Agarwal v. SHRI ABHISHEK ANAND, DISTRICT MAGISTRATE SITAPUR AND ORS. — Allahabad High Court (2025-04-07)