ASHUTOSH SRIVASTAVA

4,662 recorded High Court judgment(s) · 2021–2026

Courts

Allahabad High Court

4662

Disposed off/Decided on merits	3137
Dismiss other than merit(DD/Non Prosec./Abated)	757
Allowed/Partly Allowed on merits	351
Dismissed on merits	178
(unspecified)	168
DISMISSED AS WITHDRAWN	46
DISMISSED AS INFRUCTUOUS	19
Consigned to Record	4

ALTAMAS KHAN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
SHIVA SINGH @ DEEPAK SINGH v. STATE OF U.P. — Allahabad High Court (2026-05-17)
ARJUN KUMAR @ ARJUN RAJBHAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
NITIN KUMAR v. STATE OF U.P. — Allahabad High Court (2026-05-17)
IZHAR v. STATE OF U.P. — Allahabad High Court (2026-05-17)
GUDDU v. STATE OF U.P. — Allahabad High Court (2026-05-11)
SHUBHAM v. STATE OF U.P. — Allahabad High Court (2026-05-11)
TASLEEM v. STATE OF U.P. — Allahabad High Court (2026-05-11)
VIVEK v. STATE OF U.P. — Allahabad High Court (2026-05-11)
IMTIYAZ ALI v. STATE OF U.P. — Allahabad High Court (2026-05-11)