ASHUTOSH SHASTRI

9,391 recorded High Court judgment(s) · 2017–2023

Courts

Gujarat High Court

9391

56-DISPOSED AT ADMISSION STAGE	1463
27-WITHDRAWN @ ADM.STAGE	1345
39-RULE DISCHARGED/DISMISSED @ FH	1123
40-WITHDRAWN @ FH	1123
44-PARTLY ALLOWED @ FH	979
38-RULE ABSOLUTE/ALLOWED @ FH	906
28-REJECTED @ ADM.STAGE	803
26-DISMISSED @ ADM.STAGE	513

DIPAKKUMAR BUDHARAM MANGLIYA v. STATE OF GUJARAT — Gujarat High Court (2023-09-22)
HARSH MINESHBHAI SURTI v. STATE OF GUJARAT — Gujarat High Court (2023-02-23)
JAGDISHBHAI MANSANGBHAI VAGHELA v. STATE OF GUJARAT — Gujarat High Court (2023-02-22)
KRUNAL JITENDRA SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2023-02-21)
DEOKINANDAN GOPIRAM AGARWAL v. STATE OF GUJARAT — Gujarat High Court (2023-02-17)
MANSURI MAHAMADBHAI GAFURBHAI v. STATE OF GUJARAT — Gujarat High Court (2023-02-16)
ANALKUMAR RAJKISHOR MISHRA v. STATE OF GUJARAT — Gujarat High Court (2023-02-15)
MEGHJIBHAI ARJUNBHAI BHARWAD v. STATE OF GUJARAT — Gujarat High Court (2023-02-15)
DHARABEN MUKESHBHAI RAJODIYA v. SUB REGISTRAR OF BIRTH AND DEATH — Gujarat High Court (2022-12-19)
KAPILABEN DAHYABHAI VASAVA v. MANHARBHAI GORDHANBHAI VASAVA — Gujarat High Court (2022-12-16)