ASHUTOSH MOHUNTA,. SURINDER GUPTA

26 recorded High Court judgment(s) · 2011–2016

Courts

Disposal nature

Recent judgments

• STATE OF PUNJAB & ORS. v. M/S PANCHVATI MOTORS PVT. LTD. BATHINDA — Punjab & Haryana High Court (2016-10-07)
• M/S VARUN EXPORTS v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-08-17)
• COMMISSIONER CENTRAL EXCISE COMMISSIONERATE v. M/S OSCAR REMEDIES PVT. LTD — Punjab & Haryana High Court (2016-05-04)
• COMMISSIONER OF IT, FARIDABAD v. RAJ SINGH YADAV, KHEM CHAND STREET, GURGAON — Punjab & Haryana High Court (2016-04-11)
• COMMISSIONER OF INCOME-TAX, PANCHKULA v. SONIA OBEROI — Punjab & Haryana High Court (2016-02-25)
• COMMISSIONER OF INCOME TAX PATIALA v. M/S JAI MATA FOODS LTD — Punjab & Haryana High Court (2016-02-18)
• COMMISSIONER OF CENTRAL EXCISE CHANDIGARH v. M/S RAJINDER PAL VINOD KUMAR — Punjab & Haryana High Court (2016-02-11)
• COMMISSIONER OF CENTRAL EXCISE CHANDIGARH v. M/S RACHNA STEEL CORPN. — Punjab & Haryana High Court (2016-02-11)
• THE COMMISSIONER OF INCOME TAX-III, LUDHIANA v. M/S UNITED ENTERPRISES ETC. — Punjab & Haryana High Court (2016-02-08)
• COMMISSIONER OF INCOME TAX v. SWATI MITTAL — Punjab & Haryana High Court (2016-02-04)