ASHUTOSH MOHUNTA,. RAJAN GUPTA

844 recorded High Court judgment(s) · 2000–2013

Courts

Disposal nature

Recent judgments

• NEENA JAIN v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2013-08-05)
• YOGESH KUMAR HOODA v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2011-08-29)
• SURINDER PAL v. DIRECTOR PUBLIC INSTRUCTIONS (S.E.) PB. AND ORS. — Punjab & Haryana High Court (2009-12-16)
• BIKRAMJEET SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-07-23)
• GURDIAL SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2009-04-01)
• AVTAR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-02-27)
• AVTAR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-02-27)
• AVTAR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-02-27)
• AMARJIT SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-02-27)
• SAMPURAN SINGH v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2009-02-27)