ASHUTOSH MOHUNTA,P.DURGA PRASAD

23 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• M/s Kiranmayee Engineering Works, rep.by its Managing v. Development Credit Bank Limited, rep.by its Branch Manager, — Telangana High Court (2011-09-09)
• R. Venkata Reddy v. K. Manikyamma — Telangana High Court (2011-08-26)
• Rani Rubber AND Plastic Products, v. M/s. Dhanalakshmi Bank Ltd — Telangana High Court (2011-08-26)
• S. Suvarchala , Sudha, v. Union Bank of India, Rep. by its Chief Manager, — Telangana High Court (2011-08-25)
• Smt.Badavath Meerabi v. Andhra Bank — Telangana High Court (2011-08-25)
• Sheraton Air Wings, Rep by its Managing Partner v. State Bank Of India, Rep. by its Authorized Officer, — Telangana High Court (2011-08-25)
• Mr Khan Naveed Ahmed v. The Standard Chartered Bank, — Telangana High Court (2011-08-25)
• Kallam Ratna Prabhakara Reddy, v. Vijaya Bank, Guntur Rep. by its Chief Manager — Telangana High Court (2011-08-25)
• M/s.Sibar Auto parts Limited, registered office Plot Nos. v. Central Bank of India., Asset Recovery Cell, Regional — Telangana High Court (2011-08-25)
• M/s. Bharatiya Vaidya Vidhan Limited, v. The Recovery Officer, Debt Recovery Tribunal, — Telangana High Court (2011-08-25)