ASHUTOSH MOHUNTA,. NIRMALJIT KAUR

79 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• HARJEET SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-05-29)
• STATE OF PUNJAB AND ORS. v. UMA SHARMA AND ORS. — Punjab & Haryana High Court (2009-05-28)
• NARAYAN SINGH v. STATE OF HARYANA & OTHERS — Punjab & Haryana High Court (2009-05-28)
• HARWANT KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-05-27)
• ASHOK KUMAR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-05-27)
• MAYA RAM AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-05-25)
• NEERAJ BALA v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS. — Punjab & Haryana High Court (2009-05-25)
• BALBIR SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-05-15)
• ISHWAR SINGH v. PANIPAT CO-OP. SUGAR MILL — Punjab & Haryana High Court (2009-05-08)
• OM PARKASH v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2009-05-07)