ASHUTOSH MOHUNTA,. NIRMAL YADAV

95 recorded High Court judgment(s) · 2006–2011

Courts

Disposal nature

Recent judgments

• MURTI MANDIR SITARAMJI v. FIN. COMMR. HARYANA AND ORS. — Punjab & Haryana High Court (2011-12-23)
• HARDEEP SINGH v. FCI, PUNJAB & ORS. — Punjab & Haryana High Court (2006-12-19)
• MAM CHAND AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2006-12-18)
• MAHANT PARAS RAM v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2006-12-18)
• SATPAL SINGH v. JOINT DEVELOPMENT COMMISSIONER AND ORS. — Punjab & Haryana High Court (2006-12-12)
• KANWAR NARESH SINGH SODHI v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2006-12-11)
• GRAM PANCHAYAT v. JOINT DEV. COMMR. AND ORS. — Punjab & Haryana High Court (2006-12-11)
• AMARJIT SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2006-12-08)
• SATISH UPPAL AND ORS. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2006-12-07)
• DEVI SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2006-12-07)