ASHUTOSH MOHUNTA,. NAWAB SINGH

25 recorded High Court judgment(s) · 2010–2010

Courts

Disposal nature

Recent judgments

• STATE OF PUNJAB v. JAIBINDER DEVI AND ORS — Punjab & Haryana High Court (2010-10-14)
• ASHOK v. STATE OF HY. — Punjab & Haryana High Court (2010-10-05)
• STATE OF HARYANA v. DEEPAK ETC. — Punjab & Haryana High Court (2010-09-30)
• STATE OF HARYANA v. BALBIR SINGH ETC. — Punjab & Haryana High Court (2010-09-29)
• JANTA SINGH v. TEJA SINGH AND ORS. — Punjab & Haryana High Court (2010-09-07)
• MAHINDER SINGH v. SUBA SINGH AND ORS. — Punjab & Haryana High Court (2010-08-31)
• SUCHA RAM v. STATE OF PB. — Punjab & Haryana High Court (2010-08-25)
• RAM MURTI AND ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2010-08-24)
• JIT PAL v. STATE OF PB.ETC. — Punjab & Haryana High Court (2010-08-20)
• JASWINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2010-08-17)