LexASHUTOSH MOHUNTA,N.RAVI SHANKAR
57 recorded High Court judgment(s) · 2004–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 57 |
Disposal nature
| DISMISSED | 18 |
| ALLOWED NO COSTS | 10 |
| DISPOSED OF NO COSTS | 8 |
| DISMISSED NO COSTS | 7 |
| DISMISSED AS INFRUCTUOUS | 6 |
| CLOSED NO COSTS | 5 |
| WITHDRAWN | 3 |
Recent judgments
- Sri V.Vinay Vidyadhar, v. Sri Dhruv Vijai singh, — Telangana High Court (2013-08-02)
- M/s Hindustan Unilever Limited, v. M/s Aditi (Beauty Saloon), — Telangana High Court (2013-08-02)
- GOPU SANJEEVA v. Sri K. Pani Koteswar Rao — Telangana High Court (2013-08-02)
- M/s. Bharat Sanchar Nigam Limited, v. M.Q. Siddiqui — Telangana High Court (2013-04-25)
- M. Srihari, v. Md. Shabbeer, — Telangana High Court (2013-04-25)
- V. Balakrishna v. The Government of A.P. Rep. by its Secretary to — Telangana High Court (2013-04-18)
- K. Rambabu, v. Government of Andhra Pradesh, — Telangana High Court (2013-04-18)
- B.Anand v. Government of Andhra Pradesh — Telangana High Court (2013-04-18)
- V. Balakrishna v. The Government of A.P. Rep. by its Secretary to — Telangana High Court (2013-04-18)
- K. Jacob S/o late K. Bujjayya v. Smt. I.r. Bhuvaneshwari W/o Mr. IRS Murthy — Telangana High Court (2013-04-18)